DEPOT MANAGER APRTC Vs. JAHANGEER

JUDGEMENT

(1.) This CRP, is filed against the order, dated 20-1-2004, passed by the learned Senior Civil Judge, Wanaparthy, in E.P. No.60 of 2003 in O.S. No.31 of 1993.

(2.) At the stage of admission, this Court issued notice to the respondents. On service of notice, the respondents entered appearance through Sri K.Mahipathi Rao, the learned Counsel.

(3.) Extensive arguments are advanced by Sri K.Harinath, learned Counsel for the petitioner and Sri K. Mahipathi Rao, learned Counsel for respondents.