VALLABHANDNI LAKSHMANA SWAMY Vs. VALLURU BASAVAIAH

Referred Judgements :-

VENUGOPALA REDDIAR V. KRISHNASWAMI REDDIAR [REFERRED]
RADHAKISAN LAXMINARAYAN TOSHNIVAL V. SHRIDHAR RAMCHANDRA ALSHI [REFERRED]
MOON V. DURDEN [REFERRED]
WAUGH V. MIDDLETON [REFERRED]
WRIGHT V. HALE [REFERRED]
JAMES GARDNER V. LUCAS [REFERRED]
DEVUIL PONNAMAL V. ARUMOGAM [REFERRED]
HUTCHINSON V. JAUNCEY [REFERRED]
IN RE: A. SOLICITOR S CLERK [REFERRED]
ATT. GEN. V. VERNAZZA [REFERRED]
R. KAPILNATH V. KRISHNA [REFERRED]
JANARDHAN REDDY VS. STATE CRIMINAL MISC [REFERRED]
KESHAVAN MADHAVA MENON VS. STATE OF BOMBAY [REFERRED]
EOOSEIN EASAM DADA INDIA LIMITED VS. STATE OF MADHYA PRADESH [REFERRED]
DAJI SAHEB VS. SHANKAR RAO VITHALRAO MANE [REFERRED]
INDIRA SOHANLAL VS. CUSTODIAN OF EVACUEE PROPERTY DELHI [REFERRED]
GARIKAPATI VEERAYA VS. N SUBBIAH CHOUDHRY [REFERRED]
STATE OF BOMBAY VS. SUPREME GENERAL FILMS EXCHANGE LTD [REFERRED]
VITTHALBHAI NARANBHAI PATEL VS. COMMISSIONER OF SALES TAX M P NAGPUR [REFERRED]
LAKSHMI NARAIN VS. FIRST ADDITIONAL DIST J ALLAHABAD [REFERRED]
ITTYAVIRA MATHAI VS. VARKEY VARKEY [REFERRED]
MUKUND DEO DEAD VS. MAHADU [REFERRED]
BHARAT BARREL AND DRUM MFG CO LIMITED VS. EMPLOYEES STATE INSURANCE CORPO RATION [REFERRED]
JOSE DA COSTA VS. BSCORA SADASIVA SINAI NARCORNIM [REFERRED]
NEW INDIA ASSURANCE COMPANY LIMITED VS. SHANT1 MISRA ADULT [REFERRED]
K KAPEN CHAKO VS. PROVIDENT INVESTMENT COMPANY PRIVATE LIMITED [REFERRED]
MARIA CRISTINA DE SOUZA SODDER VS. AMRIA ZURANA PEREIRA PINTO [REFERRED]
MITHILESH KUMARI VS. PREM BEHARI KHARE [REFERRED]
GURBACHAN SINGH VS. SATPAL SINGH [REFERRED]
VINOD GURUDAS RAIKAR VS. NATIONAL INSURANCE COMPANY LIMITED [REFERRED]
RAMESH CHANDRA VS. III ADDITIONAL DISTRICT JUDGE [REFERRED]
COMMISSIONER OF INCOME TAX ORISSA VS. DHADI SAHU [REFERRED]
HITENDRA VISHNU THAKUR VS. STATE OF MAHARASHTRA [REFERRED]
K S PARIPOORNAN VS. STATE OF KERALA [REFERRED]
R RAJAGOPAL REDDY VS. PADMINI CHANDRASEKHARAN [REFERRED]
RAMESHSINGH VS. CINTA DEVI [REFERRED]
KOLHAPUR CANESUGAR WORKS LIMITED VS. UNION OF INDIA [REFERRED]
RAJENDRA KUMAR VS. KALYAN [REFERRED]
SHYAM SUNDER VS. RAM KUMAR [REFERRED]
RAMINDER SINGH SETHI VS. D VIJAYARANGAM [REFERRED]
KOTINA PAPAYYA VS. SAMMINGA APPALANAIDU [REFERRED]
SARASWATHULA KAMESWARAMMA VS. RADHAKRISHNA AND CO [REFERRED]
K HARA GOPAL VS. K VENKATA RAMA KUMAR [REFERRED]
MADDILETL ALIVELAMMA VS. SARASWATHAMMA [REFERRED]
DUGGIREDDY RAMAKRISHNA REDDY VS. ANDHRA PRADESH STATE CO OPERATIVE SOCIETIES [REFERRED]
SHIVRAJ REDDY BROTHERS HYD VS. S RAGHU RAJ REDDY [REFERRED]
K UPENDER VS. STATE OF ANDHRA PRADESH [REFERRED]
MOTICHAND JAIN VS. JAIKUMAR M [REFERRED]
DURYODHAN SAMAL VS. UMA DEI [REFERRED]
DELHI COTTON AND GENERAL MILLS CO VS. INCOME TAX COMMISSIONER [REFERRED]
RAM SINGHA VS. SHANKAR DAYAL [REFERRED]
TATA IRON AND STEEL COMPANY LIMITED VS. CHIEF REVENUE AUTHORITY OF BOMBAY [REFERRED]