REGENT COMPUTRONICS PVT. LTD.

SHALIMAR VIDEO COMPANY Appellant

V/S

DIVYA EXPORTS, GUNTUR Respondents

Referred Judgements :-

SENIOR ELECTRIC INSPECTOR VS. LAXMINARAY CHOPRA [REFERRED TO]
RAM NARAIN VS. NAWAB LUTFUDOWLAH BAHADUR [REFERRED TO]
P THULASIDAS VS. K VASANTHAKUMARI [REFERRED TO]
DINESHKUMAR HANUMANPRASAD TIWARI VS. STATE OF MAHARASHTRA [REFERRED TO]

JUDGEMENT

(1.) Heard both sides.

(2.) . This appeal is directed against the judgment and decree, dated 30-04-2004, in O.S.No. 183 of 2003, passed by the IX Additional Chief Judge, City Civil Court, (Fast Track Court) Hyderabad.

(3.) . The appellant is the plaintiff and the respondents are the defendants.

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SHALIMAR VIDEO COMPANY Vs. DIVYA EXPORT GUNTUR

Referred Judgements :-

JUDGEMENT

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