(1.) Heard both the counsel and also Sri V.L.N.G.K. Murthy, amicus curiae.
(2.) The unsuccessful plaintiff before the court below in a suit for declaration of title and perpetual injunction, is the appellant herein.
(3.) For convenience, the parties are referred to as arrayed in the suit.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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