BANDARU RAMANA Vs. GEDELA APPALANAIDU ALIAS NAIDUBABU

Referred Judgements :-

LALA BRIJLAL V. T.KUNWA [REFERRED TO]
MANGNIRAM SITARAM V. KASTURBHAI MANIBHAI [RELIED (PARA 46)]
MEDAI DALAVOI V. NAINAR TEVAN [REFERRED TO]
ISWAR GOPAL JIEU THAKUR VS. PRATAPMAL BAGARIA [REFERRED TO]
RADHA RANI BHARGAVA VS. HANUMAN PRASAD BHARGAVA DECEASED AND AFTER HIM [RELIED (PARA 30)]
GANGADHARAN VS. JANARDHANA MALLAN [RELIED (PARA 57)]
Nandipati Janikamma VS. Nandipati Mattareddi [RELIED (PARA 29)]
MARLA SUBRAHMANYAM VS. CHELIKANI CHINA SOORAYYA [REFERRED TO]
THIMMANNA BHATTA VS. RAMA BHATTA AND [RELIED (PARA 47)]
SETH KISHORI LAL VS. BHAWANI SHANKAR [REFERRED TO]
NANDA LAL DHUR BISWAS VS. JAGAT KISHORE ACHARJYA CHOWDHURI [REFERRED TO]
V VENKATANARAYANA PILLAY VS. VSUBBAMMAL [REFERRED TO]
RANGASAMI GOUNDEN VS. NACHIAPPA GOUNDEN [REFERRED TO]
CHINTAMANIBHATLA VENKATA REDDI VS. HER HIGHNESS SRI MAHARANI SRI SITABA GARU [REFERRED TO]
SAUDAGAR SINGH VS. PARDIP NARAYAN SINGH [REFERRED TO]
KONDAMA NAICKER VS. KANDASAMY GOUNDAR [REFERRED TO]
RAMGOUDA ANNAGOUDA PATIL VS. BHAUSAHEB [REFERRED TO]
JANAKI AMMAL VS. NARAYANASAMI AIYER [REFERRED TO]
PATHA PEDDA ELLIALI VS. PALAGILI GANGAMMA [REFERRED TO]
PENTA GOVINDU AND ANR. VS. MEDIDA VENKATAPATHI AND ORS. [REFERRED TO]