UNIVERSAL AUTO GARRAGE Vs. CHIKOTI VEERANNA AND CO

Referred Judgements :-

PEDDA NARASANNA VS. DAKANNA [REFERRED TO]
W.T. COMMR. VS. HASHMATHUNNISA BEGUM [REFERRED TO]
ASRUMATI DEBI VS. KUMAR RUPENDRA DEB RAIKOT [REFERRED TO]
DEWAJI VS. GANPATLAL [REFERRED TO]
SHANTI KUMAR R CANJI VS. HOME INSURANCE CO OF NEW YORK [REFERRED TO]
SHAH BABULAL KHIMJI VS. JAYABEN D KANIA [REFERRED TO]
S P GUPTA V M TARKUNDE J L KALRA IQBAL M CHAGLA MISS LILY THOMAS A RAJAPPA UNION OF INDIA D N PANDEY R PRASAD SINHA VS. UNION OF INDIA [REFERRED TO]
UMAJI KESHAO MESHRAM VS. RADHIKABAI WIDOW OF ANANDRAO BANAPRKAR [REFERRED TO]
A R ANTULAY VS. R S NAYAK [REFERRED TO]
SUSHILABAI LAXMINARAYAN MUDLIYAR VS. NIHALCHAND WAGHAJIBHAI SHAHA [REFERRED TO]
T PRAGATHI ENTERPRISES VS. BALAJI TRADING CO [REFERRED TO]
M SRINIVAS VS. J N T UNIVERSITY [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. B SATHAIAH [REFERRED TO]