(1.) .
(2.) THIS Civil Miscellaneous Appeal is filed against the order dated 22.10.1990 passed in O.P. No. 299 of 1988 on the file of the Principle Subordinate Judge, Narasaraopet.
(3.) AGGRIEVED by the said order, this Civil Miscellaneous Appeal is filed before this court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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