LAWS(APH)-1973-3-24

E BHOSHANAM Vs. POLLA MALLAIAH

Decided On March 26, 1973
E.BHOSHANAM Appellant
V/S
POLLA MALLIAH Respondents

JUDGEMENT

(1.) ON a charge sheet filed by the Police of Kowdipally under section 447. I.P.C. against the sole accused, the Munsif Magistrate, Medak, passed the following order :