(1.) Heard Sri. K. Srinivas, learned Assistant Government Pleader for Services III, for the Petitioners.
(2.) There is no representation for the Respondent Nos. 1 and 3.
(3.) On 4/7/2023, this Court passed the following order:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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