LAWS(APH)-2023-12-85

J.KIRAN @ PALAPARTHI Vs. P.PRASAD

Decided On December 22, 2023
J.Kiran @ Palaparthi Appellant
V/S
P.PRASAD Respondents

JUDGEMENT

(1.) Impugning the Order dtd. 24/2/2006 passed in S.A. O.P.No.5 of 2002, on the file of the Court of I Additional District Judge, Ongole, the unsuccessful petitioner carried the matter before this Court in this C.M.A.

(2.) The appellant herein was the petitioner. Respondent Nos.1 to 6 herein were the Respondents before the trial Court. For the sake of convenience, the parties will be referred to hereinafter as they arrayed before the trial Court.

(3.) Heard Sri Satish Deshpandey, learned counsel for the appellant and Sri V.D.Nageswara Rao, learned counsel for Respondents.