LAWS(APH)-2023-3-31

MULLA ABDUL GAFFUR Vs. YEDDULA NARASIMHA REDDY

Decided On March 21, 2023
Mulla Abdul Gaffur Appellant
V/S
Yeddula Narasimha Reddy Respondents

JUDGEMENT

(1.) This Civil Revision Petition is filed by the petitioners against the Order and decree, dtd. 13/3/2020 passed in E.P.No.116 of 2019 in O.S.No.74 of 2017 on the file of the Court of Principal Senior Civil Judge, Nandyal.

(2.) Heard Sri B. S. Reddy, learned counsel appearing for the petitioner and Sri G. Sravan Kumar, learned counsel appearing for the respondents.

(3.) Learned counsel for the petitioner/plaintiff submits that the plaintiff has filed the main suit in O.S No.74 of 2017 for recovery of money against the first respondent. During pendency of the suit, the first respondent/first defendant died and as such the respondents No. 2 to