BATHINA JANAKI RAMESH Vs. BEZAWADA VENKATA RAMANA

Referred Judgements :-

KRISHNA V. CHATTAPPAN [REFERRED TO]
CHATTA CHINNA PULLAMMA VS. CHATTA PULLAIAH AND OTHERS [REFERRED TO]
RAMLAL VS. REWA COALFIELDS LIMITED [REFERRED TO]
P K RAMACHANDRAN VS. STATE OF KERALA [REFERRED TO]
PUNDLIK JALAM PATIL VS. EXE ENG JALGAON MEDIUM PROJECT [REFERRED TO]
BALWANT SINGH VS. JAGDISH SINGH [REFERRED TO]
BASAWARAJ VS. SPL. LAND ACQUISITION OFFICER [REFERRED TO]
ESHA BHATTACHARJEE VS. MANAGING COMMITTEE OF RAGHUNATHPUR NAFAR ACADEMY [REFERRED TO]