(1.) Accused Nos.1 to 4 in C.C.No.127 of 2022 on the file of Additional Junior Civil Judge's Court, Tenali, Guntur District filed the above criminal petition under Sec. 482 of Cr.P.C., seeking to quash the proceedings.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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