(1.) Challenging the judgment, dtd. 16/2/2010 in Sessions Case No.35/S/2009, on the file of Special Judge for the Trial of Cases under S.Cs. and S.Ts. (POA) Act, 1989, Guntur ("Special Judge' for short), the unsuccessful accused filed the present Criminal Appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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