MUVVALA SURYANARAYANA SATYANARAYANA Vs. BOMMISETTI SURYA KUMARI

Referred Judgements :-

U.N. KRISHNA MURTHY (SINCE DECEASED) THR. LRS VS. A.M.KRISHNAMURTHY [REFERRED TO]
DURGA PERIOD VS. DEEP CHAND [REFERRED TO]
SONI LALJI JETHA VS. SONI KALIDAS DEVCHAND [REFERRED TO]
NATHULAL VS. PHOOLCHAND [REFERRED TO]
R C CHANDIOK VS. CHUNI LAL SABHARWAL [REFERRED TO]
DWARKA PRASAD SINGH VS. HARIKANT PRASAD SINGH [REFERRED TO]
CHAND RANI VS. KAMAL RANI [REFERRED TO]
P DSOUZA VS. SHONDRILO NAIDU [REFERRED TO]
P C VARGHESE VS. DEVAKI AMMA BALAMBIKA DEVI [REFERRED TO]
MANDAVA LOKESWARA RAO VS. DEVINENI VIJAYA LAKSHMI [REFERRED TO]
KAFILADDIN VS. SAMIRADDIN [REFERRED TO]
BANK OF INDIA LTD VS. JAMSETJI A H CHINOY AND MESSRS CHINOY AND CO [REFERRED TO]
RATHNAVATHI VS. KAVITA GANASHAMDAS [REFERRED TO]
UMADEVI NAMBIAR VS. THAMARASSERI ROMAN CATHOLIC DIOCESE [REFERRED TO]
P. RAMASUBBAMMA VS. V. VIJAYALAKSHMI [REFERRED TO]
P. RAMASUBBAMMA VS. V. VIJAYALAKSHMI [REFERRED TO]