CH. GOPAL Vs. STATE OF A.P.

JUDGEMENT

(1.) Heard Sri P. Ravikanth, Learned Counsel appearing on behalf of Sri Venkat Challa, Learned Counsel for the Writ Petitioners and Sri D.M. Vidya Sagar, Learned Assistant Government Pleader for Panchayat Raj and Rural Development and Sri Y. Subba Rao, Learned Assistant Government Pleader for Revenue appearing for Respondent Nos.1, 2 and 4 and Ms. M. Rose, Learned Counsel appearing for the Gram Panchayat (Respondent No.5).

(2.) The prayer made in the present Writ Petition is as under:

(3.) The Learned Counsel for the Writ Petitioners has taken this Court through the various documents. The Counter Affidavits filed by Respondent Nos.4 and 5 are on record.