B. VENKATESWARA REDDY Vs. SUPERINTENDENT OF POST OFFICES

Referred Judgements :-

SUSHMA SHARMA (DR) V. STATE OF RAJASTHAN [REFERRED TO]
UNION OF INDIA ANOTHER SUPERINTENDENT OF CENTRAL EXCISE VS. PARAMESWARAN MATCH WORKS:GANDHIJI COTTAGE MATCH WORKS [REFERRED TO]
D S NAKARA VS. UNION OF INDIA [REFERRED TO]
SUSHMA GOSAIN VS. UNION OF INDIA [REFERRED TO]
STATE OF BIHAR VS. RAMJEE PRASAD [REFERRED TO]
ALL INDIA RESERVE BANK RETIRED OFFICERS ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. ASHA RAMCHHANDRA AMBEKAR MRS [REFERRED TO]
UNION OF INDIA VS. P N MENON [REFERRED TO]
UNION OF INDIA VS. SUDHIR KUMAR JAISWAL [REFERRED TO]
UMESH KUMAR NAGPAL ANIL MALIK VS. STATE OF HARYANA [REFERRED TO]
STATE OF HARYANA VS. RANI DEVI [REFERRED TO]
UNIVERSITY GRANTS COMMISSION ANIL KUMAR VS. SADHANA CHAUDHARY:STATE OF BIHAR [REFERRED TO]
STATE OF RAJASTHAN VS. AMRIT LAL GANDHI [REFERRED TO]
STATE OF PUNJAB VS. BOOTA SINGH [REFERRED TO]
STATE OF UTTAR PRADESH VS. JOGENDRA SINGH [REFERRED TO]
V KASTURI VS. MANAGING DIRECTOR STATE BANK OF INDIA BOMBAY [REFERRED TO]
STATE OF WEST BENGAL VS. MONOTOSH ROY [REFERRED TO]
RAMRAO VS. ALL INDIA BACKWARD CLASS BANK EMPLOYEES WELFARE ASSOCIATION [REFERRED TO]
STATE OF PUNJAB VS. AMAR NATH GOYAL [REFERRED TO]
COMMISSIONER OF PUBLIC INSTRUCTIONS VS. K R VISHWANATH [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. SAJAD AHMED MIR [REFERRED TO]
UNION BANK OF INDIA VS. M T LATHEESH [REFERRED TO]
STATE BANK OF INDIA VS. SOMVIR SINGH [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. N SUBBARAYUDU [REFERRED TO]
MD. ISLAM VS. BIHAR STATE ELECTRICITY BOARD [REFERRED TO]