(1.) Aggrieved by the order dtd. 13/12/2005 in M.V.O.P. No.842 of 2000 passed by the Chairman, Motor Accidents Claims Tribunal-cum-VI Additional District Judge (F.T.C.), Markapur (for short "the tribunal"), the claimants preferred this appeal not fastening the liability on the insurance company and also not being satisfied with the quantum of compensation awarded by the Tribunal.
(2.) For convenience's sake, the parties will hereinafter be referred to as arrayed in the M.V.O.P.
(3.) It is a petition filed under Sec. 166 of the Motor Vehicles Act, 1988 (for short 'M.V.Act') claiming compensation for Rs.4,00,000.00 for the death of Shaik Mahaboob Pera (hereinafter referred to as 'deceased').
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN