KAJA RAMA RAO Vs. STATE OF ANDHRA PRADESH

Referred Judgements :-

HARI SINGH VS. STATE OF U.P. [REFERRED TO]
SUDHIR BHASKAR RAO TAMBE VS. HEMANT V. YASHWANT DHAGE AND ORS. [REFERRED TO]
SRI CHEGIREDDY VENKATA REDDY VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
THANSINGH NATHMAL ONKARMAL JAWALAPRASAD INDRACHAND PREMSUCH RAMDEO SATYANARAYAN INDRACHAND PREMSUCH SHEWPRATAP TANTIA VS. SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN [REFERRED TO]
ALL INDIA INSTITUTE OF MEDICAL SCIENCES EMPLOYEES UNION REGD VS. UNION OF INDIA [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
HARBANSLAL SAHNIA VS. INDIAN OIL CORPORATION LIMITED [REFERRED TO]
GANGADHAR JANARDAN MHATRE VS. STATE OF MAHARASHTRA [REFERRED TO]
RAMESH KUMARI VS. STATE N C T OF DELHI [REFERRED TO]
HARI SINGH VS. STATE OF U P [REFERRED TO]
LALLAN CHAUDHARY VS. STATE OF BIHAR [REFERRED TO]
ALEQUE PADAMSEE VS. UNION OF INDIA [REFERRED TO]
SAKIRI VASU VS. STATE OF U P [REFERRED TO]
LALITA KUMARI VS. GOVT. OF U.P. [REFERRED TO]
T.V.G.CHANDRASEKHAR VS. STATE OF A.P. [REFERRED TO]
PRIYANKA SRIVASTAVA VS. STATE OF U.P. [REFERRED TO]
WASEEM HAIDER VS. STATE OF U.P. AND ORS. [REFERRED TO]
RADHA KRISHAN INDUSTRIES VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
BABU VENKATESH VS. STATE OF KARNATAKA [REFERRED TO]
RICHMARK SHIPPING AND LOGISTICS PVT LTD VS. COMMISSIONER OF CUSTOMS [REFERRED TO]