LAWS(APH)-2023-7-88

GAYATRI COTTON MILLS Vs. STATE BANK OF INDIA

Decided On July 21, 2023
Gayatri Cotton Mills Appellant
V/S
STATE BANK OF INDIA Respondents

JUDGEMENT

(1.) This Writ Petition is filed for the following relief:

(2.) This Court has heard Sri Nazundappa, learned senior counsel, as instructed by Sri A.Venkata Durga Rao, learned counsel for the petitioners, and Sri S. Satyanarayana Moorthy learned counsel appearing for the respondent Bank.

(3.) This Writ Petition is filed raising number of issues which are briefly summaries as follows: