(1.) This Writ Appeal is filed questioning the order of the learned single Judge in W.P.No.28275 of 2021, dtd. 2/11/2022. The said Writ Petition is filed for the following relief:
(2.) After hearing, the writ petition was dismissed on merits. Questioning the same, this Writ Appeal has been filed.
(3.) This Court has heard Smt. Kavitha Gottipati, learned counsel for the appellants and Sri Arup Koushik Karavadi, learned standing counsel for the respondents.