LAWS(APH)-2023-2-109

S. YASHWANTH KUMAR Vs. STATE OF ANDHRA PRADESH

Decided On February 02, 2023
S. Yashwanth Kumar Appellant
V/S
STATE OF ANDHRA PRADESH Respondents

JUDGEMENT

(1.) Heard Sri T. Balaji, learned Counsel for the Writ Petitioners and Sri Butta Vijaya Bhaskar, learned Standing Counsel for the Respondent Nos.2 to 4.

(2.) Prayer made in the Writ Petition is as under:

(3.) The Respondent No.3-Sri Venkateswara University College of Engineering is offering a twin degree programme of B.Tech (in SVU) and B.S in Engineering degree from Blekinge Institute of Technology, Sweden-BTH in Sweden.