N. VENKATA SRINIVASA RAO Vs. CH. C. SATYANARAYANA

Referred Judgements :-

JENNISON V. BAKER [REFERRED TO]
LORD DIPLOCK IN ATTORNEY GENERAL V. TIMES NEWSPAPERS LTD [REFERRED TO]
HELENS LTD. V. TRANSPORT AND GENERAL WORKERS UNION [REFERRED TO]
DEBABRATA BANDOPADHYAY VS. STATE OF WEST BENGAL [REFERRED TO]
S MULGAOKAR VS. UNION OF INDIA [REFERRED TO]
L D JAIKWAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
H M RAMAUL VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
MOHAMMAD IQBAL KHANDAY VS. ABDUL MAJID RATHER [REFERRED TO]
KAPILDEO PRASAD SAH VS. STATE OF BIHAR [REFERRED TO]
MURRAY AND COMPANY VS. ASHOK KR NEWATIA [REFERRED TO]
BANK OF INDIA VS. VIJAY TRANSPORT [REFERRED TO]
JHARESWAR PRASAD PAUL VS. TARAK NATH GANGULY [REFERRED TO]
EMPLOYEES STATE INSURANCE CORPORATION VS. ALL INDIA I T D C EMPLOYEES UNION [REFERRED TO]
T N GODAVARMAN THIRUMULPAD VS. ASHOK KHOT [REFERRED TO]
ALL BENGAL EXCISE LICENSEES ASSOCIATION VS. RAGHAVENDRA SINGH [REFERRED TO]
KANWAR SINGH SAINI VS. HIGH COURT OF DELHI [REFERRED TO]
GOVINDASWAMI MUDALI VS. SUBBA REDDY [REFERRED TO]
PROF PANNALAL VS. HOLY BHARATHI P G COLLEGE [REFERRED TO]
SODA RAMULU VS. K L V PRASAD [REFERRED TO]
INDUSTRIAL FUEL MARKETING CO VS. UNION OF INDIA [REFERRED TO]
ARUN KUMAR YADAV VS. STATE OF U.P. THRU DIST. JUDGE [REFERRED TO]
BAL KISHAN GIRI VS. STATE OF U.P. [REFERRED TO]
K. MALLAIAH AND ORS. VS. SANDEEP KUMAR SULTANIA AND ORS. [REFERRED TO]
GYANI CHAND VS. STATE OF A.P. [REFERRED TO]
K ARUMUGAM VS. V BALAKRISHNAN & ORS [REFERRED TO]
RAMA NARANG VS. RAMESH NARANG [REFERRED TO]
U.N.BORA, EX.CHIEF EXECUTIVE OFFICER VS. ASSAM ROLLER FLOUR MILLS ASSOCIATION [REFERRED TO]