(1.) Defendants in the suit filed the above revision against the order dtd. 24/11/2022 in I.A.No.132 of 2021 in O.S.No.4 of 2021 on the file of Senior Civil Judge, Nandikotkur.
(2.) Respondent, being plaintiff filed suit O.S.No.4 of 2021 on the file of Senior Civil Judge, Nandikotkur seeking following reliefs:
(3.) Plaint schedule property is described as -