ORIENTAL INSURANCE COMPANY LTD. Vs. BODDU RATHAIAH

JUDGEMENT

(1.) This Court has heard Sri C. Raghu, learned senior counsel instructed by Sri Poluri Bhaskar, learned for the appellants and Sri P. Durga Prasad, learned counsel for the respondent.

(2.) W.A.No.846 of 2022 is filed against the order passed in W.P.No.17630 of 2020, dtd. 30/6/2022 and W.A.No.971 of 2022 is filed against the order passed in W.P.No.41411 of 2017, dtd. 30/6/2022.

(3.) Both these writ petitions are filed by the respondent in the present appeals. The respondent herein was charge sheeted, an enquiry was held and ultimately after a series of litigations the impugned orders were passed by the competent Courts. Pursuant to which the present Writ Appeals are filed.