TUPLLI NAGESWARA RAO Vs. JOINT COLLECTOR NELLORE

JUDGEMENT

(1.) This writ petition is filed for the following relief:

(2.) This Court has heard Sri V.Eswaraiah Choudary, learned counsel for the petitioner, Government Pleader for Revenue and Sri P.Gangirami Reddy, learned counsel for the unofficial respondents.

(3.) The writ petition was initially filed by one T.Nageswara Rao and after his death; his brother is continuing the writ petition.