(1.) Claim petitioner filed C.R.P.No.456 of 2022 against the order dtd. 15/2/2022 in E.A.No.83 of 2020 in E.A.No.1622 of 2022 in E.P.No.173 of 2017 on the file of Principal District Judge, East Godavari, Rajamahendravaram.
(2.) Claim petitioner filed C.R.P.No.598 of 2022 against the order dtd. 10/3/2022 in E.P.No.173 of 2017 in C.E.P.No.43 of 2015-2016 on the file of Principal District Judge, East Godavari, Rajamahendravaram.
(3.) Judgment Debtors filed C.R.P.No.585 of 2022 against the order dtd. 10/3/2022 in E.P.No.173 of 2017 in C.E.P.No.43 of 2015-2016 on the file of Principal District Judge, East Godavari, Rajamahendravaram.