(1.) 1st Plaintiff in the suit filed the above revision against the order dtd. 28/11/2022 in O.S.No.101 of 2009 on the file of Principal Senior Civil Judge, Guntur.
(2.) Plaintiffs filed suit O.S.No.101 of 2009 against the defendants seeking specific performance of possessory sale agreements dtd. 8/11/1996, 12/2/1997, 29/1/1997, 28/9/1996, 22/12/1996, 14/12/1996, 24/11/1996, 24/11/1996, 24/11/1996, 14/12/1996, 30/10/1996, 30/10/1996, 15/11/1996, 3/1/1996, 24/10/1996, 29/1/1997 and 10/11/1996 respectively etc.
(3.) Defendants by filing written statement are contesting the suit.