V. VENKATAPPAIAH SASTHRI Vs. STATE OF ANDHRA PRADESH

JUDGEMENT

(1.) Writ Petition No.10205 of 2017 is filed challenging the order in O.A.No.7020 of 2014 and Batch, dtd. 28/4/2015, passed by the Andhra Pradesh Administrative Tribunal, Hyderabad (for short "the Tribunal").

(2.) Writ Petition No.10280 of 2017 is filed challenging the order in O.A.No.7021 of 2014 and Batch, dtd. 28/1/2015, passed by the Tribunal.

(3.) Since the issues of fact and law in both these Writ Petitions are one and the same, with the consent of both the learned counsel, W.P.No.10205 of 2017 is taken up for hearing.