(1.) Heard Sri Dheera Kanishka, learned counsel representing for the revision-petitioner and Sri Gada Venkateswarlu, learned counsel representing for the respondent.
(2.) This revision-petition is directed against the Order, dtd. 22/12/2015 in I.A.No.404 of 2015 in O.S.No.158 of 2014 on the file of Senior Civil Judge, Darsi.
(3.) The revision-petitioner is the defendant; respondent is the plaintiff in the suit; they are referred to in the revision-petition as they were arrayed in the proceedings before the Trial Court.