BANDI CHINNA AHOBILAPPA Vs. B.MUSALANNA

JUDGEMENT

(1.) Heard Sri Sriman, learned counsel for the appellant, Sri M. Karibasaiah, learned counsel for respondent No.1/writ petitioner, and Sri G. L. Narasimha Reddy, learned Government Pleader for Assignment, appearing for respondent Nos.2 to 6, and perused the material available on record.

(2.) Respondent No.6 in W.P. No.11746 of 2021 is the appellant in the present appeal, preferred under Clause 15 of Letters Patent.

(3.) Challenge in the present appeal is to the order dtd. 6/8/2021 passed by the learned single Judge, allowing the said writ petition, filed by respondent No.1 herein.