BORGAM RAJENDER Vs. STATE OF A P

Referred Judgements :-

NIKA RAM V. STATE OF HIMACHAL PRADESH [REFERRED TO]
BISHNU DEO SHAW V. STATE OF WEST BENGAL [REFERRED TO]
TAMIL NADU V. RAJENDRAN [REFERRED TO]
STATE OF U.P. V. DR. RAVINDRA PRAKASH MITTAL [REFERRED TO]
GANESH LAL V. STATE OF RAJASTHAN [REFERRED TO]
GANESHLAL V. STATE OF MAHARASHTRA [REFERRED TO]
REDDY SAMPATH KUMAR V. STATE OF A.P. [REFERRED TO]
HANUMANT GOVIND NARGUNDKAR VS. STATE OF MADHYA PRADESH [REFERRED TO]
BACHAN SINGH STATE OF PUNJAB AND MAL SINGH SUNIL BATRA NATHU SINGH KARTAR SINGH AND UJAGAR SINGH SHER SINGH SUNIL BATRA MAL SINGH NIRPAL SINGH JAGMOHAN SINGH UJAGAR SINGH VS. UNION OF INDIA [REFERRED TO]
MACHHI SINGH VS. STATE OF PUNJAB [REFERRED TO]
SHARAD BIRDHICHAND SARDA VS. STATE OF MAHARASHTRA [REFERRED TO]
ALLAUDDIN MIAN SHARIF MIAN VS. STATE OF BIHAR [REFERRED TO]
GULAB CHAND VS. STATE OF MADHYA PRADESH [REFERRED TO]
SHAMSHUL KANWAR VS. STATE OF UTTAR PRADESH [REFERRED TO]
TANVIBEN PANKAJKUMAR DIVETIA VS. STATE OF GUJARAT [REFERRED TO]
STATE OF MAHARASHTRA VS. SURESH [REFERRED TO]
ANIL KUMAR SINGH VS. STATE OF BIHAR [REFERRED TO]
STATE OF RAJASTHAN VS. KHERAJ RAM [REFERRED TO]
GYASUDDIN KHAN ALIAS MD GYASUDDIN KHAN VS. STATE OF BIHAR [REFERRED TO]
RAMREDDY RAJESHKHANNA REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
TRIMUKH MAROTI KIRKAN VS. STATE OF MAHARASHTRA [REFERRED TO]
SWAMY SHRADDANANDA ALIAS MURALI MANOHAR MIS VS. STATE [REFERRED TO]
AFTAB AHMAD ANASARI VS. STATE OF UTTARANCHAL [REFERRED TO]
VIKRAM SINGH VS. STATE OF PUNJAB [REFERRED TO]
SANATAN NASKAR VS. STATE OF WEST BENGAL [REFERRED TO]
MOHD ARIF ALIAS ASHFAQ VS. STATE OF NCT OF DELHI [REFERRED TO]
RAJESH KUMAR VS. STATE GOVT OF NCT OF DELHI [REFERRED TO]
MADHU VS. STATE OF KERALA [REFERRED TO]
ABSAR ALAM ALIAS AFSAR ALAM VS. STATE OF BIHAR [REFERRED TO]
BRAJENDRASINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
BRIJESH MAVI VS. STATE OF NCT OF DELHI [REFERRED TO]
AJAY PANDIT @ JAGDISH DAYABHAI PATEL VS. STATE OF MAHARASHTRA [REFERRED TO]