P.VEERABHADRAPPA SETTY Vs. POLLIKI CHANDRAHAS

JUDGEMENT

(1.) As the issues raised in both these appeals are connected, they are being disposed of by this common judgment.

(2.) C.M.A.No.286 of 2013 is filed challenging the order dt.12-02-2012 in I.A.No.608 of 2012 in O.S.No.22 of 2012 on the file of II Additional District Judge, Adoni.

(3.) C.M.A.No.287 of 2013 is filed challenging the order dt.12- 02-2012 in I.A.No.610 of 2012 in O.S.No.23 of 2012 on the file of II Additional District Judge, Adoni.