T.SHARATH Vs. GOVT. OF A.P.

Referred Judgements :-

COOMBER V. JUSTICES OF BERKS [REFERRED TO]
QUINN V. LEATHEM [REFERRED TO]
FEDERATED STATE SCHOOL TEACHERS' ASSN. OF AUSTRALIA V. STATE OF VICTORIA [REFERRED TO]
LONDON GRAVING DOCK CO. LTD. V. HORTON [REFERRED TO]
SHEPHERD HOMES LTD. V. SANDHAM [REFERRED TO]
H. V. SPEYER AND R. V. CASSEL [REFERRED TO]
ARMED FORCES MEDICAL ASSN. V. UNION OF INDIA [REFERRED TO]
MOCHERLA VENKATRAYA SARMA V. Y. SIVARAMA PRASAD [REFERRED TO]
A.N. SASTRY V. STATE OF PUNJAB [REFERRED TO]
DR. P.S. VENKATASWAMY SETTY V. UNIVERSITY OF MYSORE [REFERRED TO]
BRITISH RAILWAYS BOARD V. HERRINGTON [REFERRED TO]
STATE OF BOMBAY VS. HOSPITAL MAZDOOR SABHA [REFERRED TO]
CORPORATION OF CITY OF NAGPUR CORPORATION OF CITY OF NAGPUR CITY OF NAGPUR CORPORATION VS. ITS EMPLOYEES:FULSING MISTRY:N H MAJUMDAR [REFERRED TO]
UNIVERSITY OF MYSORE H H ANNISH GOWDA VS. C D GOVINDA RAO [REFERRED TO]
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR VS. MOHAN LAL [REFERRED TO]
STATE OF ORISSA VS. SUDHANSU SEKHAR MISRA [REFERRED TO]
MIR GHULAM HUSSAN VS. UNION OF INDIA [REFERRED TO]
E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED TO]
JASBHAI MOTIBHAI DESAI VS. ROSHAN KUMAR HAJI BASHIR AHMED [REFERRED TO]
ADDITIONAL DISTRICT MAGISTRATE JABALPUR STATE OF UTTAR PRADESH UNION OF INDIA STATE OF KARNATAKA STATE OF MAHARASHTRA STATE OF RAJASTHAN UNION OF INDIA UNION OF INDIA VS. SHIVAKANT SHUKLA:V K S CHAUDHARY:ATAL BIHARI VAJPAYEE:SATYA SHARMA:N K GANPAIAH:SUBHAS:MILAP CHAND KANUNGO:SHRI RAM DHAN:DR REKHA AWASTHI [REFERRED TO]
LIBERTY OIL MILLS VS. UNION OF INDIA [REFERRED TO]
AMAR NATH OM PRAKASH FOOD CORPORATION OF INDIA VS. STATE OF PUNJAB [REFERRED TO]
ASHOK KUMAR YADAV STATE OF HARYANA D R CHAUDHARY MEMBER VS. STATE OF HARYANA:SUBHASH CHANDER SHARMA:ASHOK KUMAR YADAV [REFERRED TO]
ATAM PRAKASH VS. STATE OF HARYANA [REFERRED TO]
JACOB M PUTHUPARAMBIL JACOB M PUTHUPARAMBIL P MOHANAN SASIDHARAN C P C A JOSE MARY C L NAZAR K M P V SASIKUMAR PARASSALA SIVANANDAN M S SREEKUMAR VS. KERALA WATER AUTHORITY:KERALA WATER AUTHORITY:KERALA WATER AUTHORITY:STATE OF KERALA:STATE OF KERALA:STATE OF KERALA:KERALA WATER AUTHORITY:KERALA WATER AUTHORITY:KER [REFERRED TO]
KUMARI SHRILEKHA VIDYARTHI VS. STATE OF UTTAR PRADESH [REFERRED TO]
KASHINATH G JALMI ANOTHER RAMAKANT D KHALAP CHURCHILL ALEMAO VS. SPEAKER [REFERRED TO]
R K JAIN R K JAIN VS. UNION OF INDIA [REFERRED TO]
N NAGENDRA RAO AND COMPANY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
UNION OF INDIA VS. DHANWANTI DEVI [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LIMITED VS. DOLLY DAS [REFERRED TO]
VINAY KUMAR VS. STATE OF UTTAR PRADESH [REFERRED TO]
B R KAPUR VS. STATE OF TAMIL NADU [REFERRED TO]
MOR MODERN COOPERATIVE TRANSPORT SOCIETY LIMITED VS. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA [REFERRED TO]
HIGH COURT OF GUJARAT VS. GUJARAT KISHAN MAZDOOR PANCHAYAT [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE CALCUTTA VS. ALNOORI TOBACCO PRODUCTS [REFERRED TO]
BHARAT PETROLEUM CORPORATION LIMITED VS. N R VAIRAMANI [REFERRED TO]
ICICI BANK VS. MUNICAPAL CORPORATION OF GREATER BOMBAY [REFERRED TO]
STATE OF ORISSA VS. MD ILLIYAS [REFERRED TO]
GIRNAR TRADERS VS. STATE OF MAHARASHTRA [REFERRED TO]
N KANNADASAN VS. AJOY KHOSE [REFERRED TO]
BHIM SINGH VS. UNION OF INDIA [REFERRED TO]
HARI BANSH LAL VS. SAHODAR PRASAD MAHTO [REFERRED TO]
CENTRE FOR PIL VS. UNION OF INDIA [REFERRED TO]
DURGA CHAND VS. ADMINISTRATOR [REFERRED TO]
P L LAKHANPAL VS. AJIT NATH ROY CHIEF JUSTICE OF INDIA NEW DELHI [REFERRED TO]
S C MALIK VS. P P SHARMA [REFERRED TO]
MOCHERLA VENKATARAYA SARMA VS. Y SIVARAMA PRASAD [REFERRED TO]
S HARI NATH VS. STATE OF ANDHRA PRADESH [REFERRED TO]
PAPPU VENKATA RAO VS. COMMISSIONER OF ENDOWMENTS [REFERRED TO]
AHMED EHTESHAM KAWKAB VS. GOVERNMENT OF INDIA [REFERRED TO]
A RAMACHANDRAN VS. A ALAGIRISWAMIGOVT PLEADER HIGH COURTMADRAS [REFERRED TO]
KASHINATH LAXMAN BHIDE VS. STATE OF BOMBAY [REFERRED TO]
P VISWANATHAN VS. A K BURMAN [REFERRED TO]
P G DHANANJAYAN VS. STATE OF KERALA [REFERRED TO]
SATISH CHANDER SHARMA VS. UNIVERSITY OF RAJASTHAN [REFERRED TO]
KUPPU GOVINDA CHETTIAR VS. UTTUKOTTAI CO-OPERATIVE SOCIETY BY ITS LIQUIDATOR [REFERRED TO]
RAJESH AWASTHI VS. NAND LAL JAISWAL [REFERRED TO]
M.S. MAHADEOKAR VS. THE CHIEF COMMISSIONER UNION TERRITORY, CHANDIGARH AND OTHERS [REFERRED TO]