SYED MUJTABA ALLI Vs. NAWAB MAZHARUDDIN KHAN

Referred Judgements :-

RAMADER APPALA NARASINGA RAO V. CHUNDURU SARADA [REFERRED TO]
SEE RANGAMMAL VS. KUPPUSWAMI AND ANR [REFERRED TO]
RAZIA BEGUM VS. SAHEBZADI ANWAR BEGUM [REFERRED TO]
M V S MANIKAYALA RAO VS. M NARASIMHASWAMI [REFERRED TO]
PHOOLCHAND VS. COPAL LAL [REFERRED TO]
JAYARAM MUDALIAR VS. AYYASWAMI [REFERRED TO]
KHEMCHAND SHANKAR CHOUDHARI VS. VISHNU HARI PATIL [REFERRED TO]
RAMESH HIRACHAND KUNDANMAL VS. MUNICIPAL CORPORATION OF GREATER BOMBAY [REFERRED TO]
SURJIT SINGH VS. HARBANS SINGH [REFERRED TO]
SARVINDER SINGH VS. DALIP SINGH [REFERRED TO]
SAVITRI DEVI VS. DISTRICT JUDGE GORAKHPUR [REFERRED TO]
SARASWATI INDUSTRIAL SYNDICATE LIMITED VS. COMMISSIONER OF INCOME TAX HARYANA ROHTAK [REFERRED TO]
BIBI ZUBAIDA KHATOON VS. NABI HASSAN SAHEB [REFERRED TO]
DHANALAKSHMI VS. P MOHAN [REFERRED TO]
M PURNACHANDER RAO VS. SRI NAWAB MAZAHARUDDIN KHAN [REFERRED TO]
MADDINENI KOTESWARA RAO VS. MADDINENI BHASKARA RAO [REFERRED TO]
SHUB KARAN BHBNA ALIAS SHUB KARAN PRASAD BUBNA VS. SITA SARAN BUBNA [REFERRED TO]
MUMBAI INTERNATIONAL AIRPORT PVT LTD VS. REGENCY CONVENTION CENTRE AND HOTELS PVT LTD [REFERRED TO]
GANDURI KOTESHWARAMMA VS. CHAKIRI YANADI [REFERRED TO]
A NAWAB JOHN VS. V N SUBRAMANIYAM [REFERRED TO]
SYED MOHIDDIN DIED VS. ABDUL RAHIM [REFERRED TO]
SRIRAMULA RAMACHANDRAM VS. SRIRAMULA BHOODAMMA [REFERRED TO]
CH YASHODA DEVI VS. B DAYAKAR REDDY [REFERRED TO]
RAMESH CHAWALA VS. N SRIHARI [REFERRED TO]
PANNALA RENUKA VS. KAVALI VENKATIAH [REFERRED TO]
KRISHNA AIYAR VS. SUBRAHMANIA AIYAR [REFERRED TO]
THOMSON PRESS (INDIA) LTD VS. NANAK BUILDERS & INVESTORS P.LTD [REFERRED TO]