PRATHISTA INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER

Referred Judgements :-

IFCI LTD V. COMMERCIAL TAX OFFICER [REFERRED TO]
TIRUPATI CHEMICALS,VIJAYAWADA V. DCTO [REFERRED TO]
NEW CENTRAL JUTE MILLS CO. LTD V. THE ASSISTANT COLLECTOR OF CENTRAL EXCISE,ALLAHABAD [REFERRED TO]
S S GADGIL VS. LAL AND CO [REFERRED TO]
STATE OF MYSORE VS. YADDALAM LAKSHMINARASIMHIAH SETTY AND SONS [REFERRED TO]
STATE OF MADRAS VS. N K NATARAJA MUDALIAR [REFERRED TO]
ORISSA CEMENT LIMITED VS. STATE OF ORISSA [REFERRED TO]
COMMISSIONER OF INCOME TAX KERALA VS. K SRINIVASAN [REFERRED TO]
STATK OF TAMIL NADU VS. K A KAMUDU CHETTIAR AND CO [REFERRED TO]
STATE OF TAMIL NADU VS. SITOLAKSHMI MILLS:LONDON RUBBER CO INDIA LIMITED :MULLER AND PHILIPS PRIVATE LIMITED [REFERRED TO]
GWALIOR RATON SILK MANUFACTURING WEAVING CO LIMITED VS. ASSTT COMMISSIONER OF SALES TAX [REFERRED TO]
INTERNATIONAL COTTON CORPN PRIVATE LIMITED H BASAPPA RALLIS INDIA LIMITED VS. COMMERCIAL TAX OFFICER HUBLI :COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER [REFERRED TO]
KHEMKA AND COMPANY AGENCIES PVT LIMITED STATE OF MYSORE VS. STATE OF MAHARASHTRA: GULDAS NARASAPPA THIMMAIAH OIL MILLS [REFERRED TO]
GOVIND SARAN GANGA SARAN VS. COMMISSIONER OF SALES TAX [REFERRED TO]
WALLACE FLOUR MILLS COMPANY LIMITED VS. COLLECTOR OF CENTRAL EXCISE BOMBAY DIVISION III [REFERRED TO]
SUSHIL KUMAR MEHTA VS. GOBIND RAM BOHRA DEAD [REFERRED TO]
BHATINDA IMPROVEMENT TRUST VS. BALWANT SINGH [REFERRED TO]
SABITRI DEI VS. SARAT CHANDRA ROUT AMD [REFERRED TO]
INDIA CARBON LIMITED VS. STATE OF ASSAM [REFERRED TO]
STATE OF RAJASTHAN VS. JEEV RAJ [REFERRED TO]
RATTAN LAL TIKU VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
THALLAM BALA SUBRAHMANYAM VS. STATE OF ANDHRA PRADESH [REFERRED TO]
JAMEEL AND CO VS. COMMERCIAL TAX OFFICER [REFERRED TO]
C B BASAPPA VS. STATE OF MYSORE [REFERRED TO]
MYSORE ELECTRICALS INDUSTRIES LTD VS. COMMERCIAL TAX OFFICER V CIRCLE BANGALORE [REFERRED TO]
A V RAJASHEKARAPPA VS. COMMERCIAL TAX OFFICER HUBLI [REFERRED TO]
R C HIREMATH VS. JMFC II COURT HUBLI [REFERRED TO]
TEK CHAND DAULAT RAI VS. EXCISE AND TAXATION OFFICER [REFERRED TO]
COMMISSIONER OF INCOME-TAX, BENGAL VS. MESSRS MAHALIRAM RAMJIDAS [REFERRED TO]