SANOFI PASTEUR HOLDINGS SA Vs. DEPARTMENT OF REVENUE

Referred Judgements :-

IRC VS. FISHER'S EXECUTORS [REFERRED TO]
IRC VS. DUKE OF WESTMINSTER [REFERRED TO]
NATIONAL CEMENT MINES INDUSTRIES,LTD VS. COMMISSIONER OF INCOME TAX,WEST BENGAL,CALCUTTA [REFERRED TO]
EBRAHIMI VS. WESTBOURNE GALLERIES LTD AND OTHERS [REFERRED TO]
DHN FOOD DISTRIBUTORS LTD AND OTHERS VS. LONDON BOROUGH OF TOWER HAMLETS [REFERRED TO]
W.T. RAMSAY VS. IRC [REFERRED TO]
IRC VS. BURMAH OIL COMPANY LTD. [REFERRED TO]
STATE OF U.P. AND OTHERS VS. RENUSAGAR POWER CO. AND OTHERS [REFERRED TO]
INNTREPRENEUR PUB CO LTD VS. EAST CROWN LTD. [REFERRED TO]
INVESTORS COMPENSATION SCHEME LTD VS. WEST BROMWICH BUILDING SOCIETY [REFERRED TO]
FURNISS (INSPECTOR OF TAXES) VS. DAWSON [REFERRED TO]
HER MAJESTY THE QUEEN VS. PREVOST CAR INC. [REFERRED TO]
CHARANJIT LAL CHOWDHARY VS. UNION OF INDIA [REFERRED TO]
BACHA F GUZDAR BOMBAY VS. COMMISSIONER OF INCOME TAX BOMBAY [REFERRED TO]
BHATARAJU NAGESHWARA RAO VS. HONBLE JUDGES OF THE MADRAS HIGH COURT [REFERRED TO]
RADHA SUNDAR DUTTA VS. MOHAMMAD JAHADUR RAHIM [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. MEENAKSHI MILLS LTD [REFERRED TO]
JUGGILAL KAMLAPAT VS. COMMISSIONER OF INCOME TAX U P [REFERRED TO]
MAGANBHAI ISHWARBHAI PATEL MANIKANT TIWARI VS. UNION OF INDIA [REFERRED TO]
RUSTOM COWASJEE COOPER VS. UNION OF INDIA [REFERRED TO]
PUZHAKKAL KUTTAPPU VS. C BHARGAVI [REFERRED TO]
WESTERN COALFIELDS LIMITED BHARAT ALUMINIUM COMPANY LIMITED VS. SPECIAL AREA DEVELOPMENT AUTHORITY KORBA:SPECIAL AREA DEVELOPMENT AUTHORITY KORBA [REFERRED TO]
GRAMOPHONE COMPANY OF INDIA LIMITED VS. BIRENDRA BAHADUR PANDEY [REFERRED TO]
MCDOWELL AND COMPANY LIMITED VS. COMMERCIAL TAX OFFICER [REFERRED TO]
WORKMEN EMPLOYED IN ASSOCIATED RUBBER INDUSTRY LIMITED BHAVNAGAR VS. ASSOCIATED RUBBER INDUSTRY LTD [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. ESCORTS LIMITED [REFERRED TO]
NEW HORIZONS LIMITED VS. UNION OF INDIA [REFERRED TO]
VISHAKA VS. STATE OF RAJASTHAN [REFERRED TO]
UNION OF INDIA VS. AZADI BACHAO ANDOLAN [REFERRED TO]
CLARIANT INTERNATIONAL LIMITED VS. SECURITIES AND EXCHANGE BOARD [REFERRED TO]
R D UPADHYAY VS. STATE OF A P [REFERRED TO]
BANK OF CHETTINAD LIMITED VS. COMMISSIONER OF INCOME-TAX [REFERRED TO]
PROVIDENT INVESTMENT CO LTD VS. COMMISSIONER OF INCOME TAX BOMBAY CITY [REFERRED TO]
ADITYA BIRLA NUVO LIMITED VS. DEPUTY DIRECTOR OF INCOMETAX [REFERRED TO]