BHUKYA BUJJI Vs. BHUKYA SARASWATHI

JUDGEMENT

(1.) THIS writ petition is filed seeking a writ of certiorari calling for records relating to the order dated 18.1.2003 in Election Petition No. J/1548/2001 on the file of the Agency Divisional Officer, Revenue Divisional Officer, Election Tribunal for Gram Panchayats at Kothagudem and to quash the same.

(2.) THE writ petitioner is the respondent No. 1 in the Election Petition, whose election as Sarpanch to Marrigudem Gram Panchayat of Garla Mandal was questioned therein. The 1st respondent herein is the Election Petitioner.

(3.) CERTAIN other allegations were also made alleging corrupt practices by the husband of the writ petitioner, but the same were not pressed before the Tribunal.