(1.) The unsuccessful plaintiff in O.S.No.78 of 1984 on the file of the Subordinate Judge, Nuzvid is the appellant herein. The suit being O.S.No.13 of 1982 was originally filed on the file of the Subordinate Judge, Gudivada and subsequently the same was transferred to the court of the Subordinate Judge, Nuzvid and re-numbered as O.S.No.78 of 1984.
(2.) The avernments made in the plaint by the appellant-plaintiff are as follows:
(3.) The first defendants, who was alive by the time of the presenting written statement, filed the written statement to the following effect: