(1.) This Civil Revision Petition is filed challenging the order and decree, dated 02-12-2002, passed by the Senior Civil Judge, Addanki, disposing of the application in I.A.No. 427 of 2002 in O.S.No. 37 of 1985, filed under Order 41 Rule 25 of the Code of Civil Procedure.
(2.) Petitioners are defendants and respondents are plaintiffs. The suit was filed for recovery of possession.
(3.) For the sake of convenience, parties will be referred to as arrayed in the suit.