LAWS(APH)-1972-9-33

PARSA SITARAMA RAO & ANOTHER Vs. CHAPALA PITCHAMMA

Decided On September 20, 1972
Parsa Sitarama Rao And Another Appellant
V/S
CHAPALA PITCHAMMA Respondents

JUDGEMENT

(1.)

(2.) Siranulu, J. These two revision petitions give rise to a common question of law, Petitioners are common, but the respondents in both the cases are different.

(3.) The material facts leading to these revision petitions may be stated: