KANDRU SHRIDHAR Vs. GOVT. OF ANDHRA PRADESH

Referred Judgements :-

CHANDRA MOHAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
NARINDER CHAND HEM RAJ AND VS. LT GOVERNOR ADMINISTRATOR UNION TERRITORY HIMACHAL PRADESH [REFERRED TO]
DISTT REGISTRAR PALGHAT VS. M B KOYAKUTTY [REFERRED TO]
K DHEENADHAYALAN VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. A PARENT OF A STUDENT OF MEDICAL COLLEGE SIMLA [REFERRED TO]
ASIF HAMEED STATE OF JAMMU AND KASHMIR RAJEEV MAHAJAN JYOTI KUMARI VS. STATE OF JAMMU AND KASHMIR:RAJEEV MAHAJAN:STATE OF JAMMU AND KASHMIR:STATE OF JAMMU AND KASHMIR [REFERRED TO]
MALLIKARJUNA RAO VS. STATE OF ANDHRA PRADESH [REFERRED TO]
DIRECT RECRUIT CLASS II ENGINEERING OFFICERS ASSOCIATION VS. STATE OF MAHARASHTRA [REFERRED TO]
R S RAGHUNATH VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF WEST BENGAL VS. AGHORE NATH DEY:BISWANATH GHOSH:MAJHARUL ISLAM KHAN:AGHORE NATH DEY:BISWANATH GHOSH [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. DEEPAK MAHAJAN [REFERRED TO]
ALL INDIA JUDGES ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
R K MOBISANA SINGH VS. KH TEMBA SINGH [REFERRED TO]
DELHI JAL BOARD VS. NATIONAL CAMPAIGN [REFERRED TO]
V K NASWA VS. HOME SECRETARY U O I [REFERRED TO]
COMMERCIAL TAX OFFICER, RAJASTHAN VS. M/S. BINANI CEMENTS LTD. [REFERRED TO]
R.VENKATA RAMUDU VS. STATE OF A.P. [REFERRED TO]
MS. EERA THROUGH DR. MANJULA KRIPPENDORF VS. STATE (GOVT. OF NCT OF DELHI) [REFERRED TO]
MACQUARIE BANK LIMITED VS. SHILPI CABLE TECHNOLOGIES LTD. [REFERRED TO]
BHARATI REDDY VS. THE STATE OF KARNATAKA [REFERRED TO]
C.YAMINI VS. STATE OF ANDHRA PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. AMAN MITTAL [REFERRED TO]
K. MEGHACHANDRA SINGH VS. NINGAM SIRO [REFERRED TO]
GOVERNMENT OF MAHARASHTRA (WATER RESOURCES DEPARTMENT) VS. BORSE BROTHERS ENGINEERS AND CONTRACTORS PRIVATE LIMITED [REFERRED TO]
MOHD. MUSTAFA VS. UNION OF INDIA [REFERRED TO]