UNITED INDIA INSURANCE CO. LTD Vs. ARUNDELPET, GUNTUR

JUDGEMENT

(1.) These appeals are directed against the order of the Chairman, Motor Vehicle Accident Claims Tribunal-cum-District Judge, Guntur (hereinafter called as 'the Tribunal') in M.V.O.P.No.426 of 2007 dtd. 30/3/2009.

(2.) These appeals arising out of same accident and raising common questions of law have been heard together and are being decided by this common judgment.

(3.) The facts concerned to these cases remain in short compass.