(1.) The writ petition is filed under Article 226 of the Constitution of India seeking the following relief:
(2.) In view of the said statement, the writ petition is closed. There shall be no order as to costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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