MORUSU SREERAMULU REDDY Vs. KAREPPAGARI ESWARAIAH

JUDGEMENT

(1.) Plaintiff in the suit filed the above revision against the order dtd. 1/8/2022 in I.A.No.364 of 2022 in I.A.No.328 of 2020 in O.S.No.135 of 2020 on the file of Principal Junior Civil Judge, Punganur.

(2.) Suit O.S.No.135 of 2020 was filed by plaintiff against the defendant for perpetual injunction. Along with suit I.A.No.328 of 2020 was filed and the trial Court by order dtd. 4/1/2022 granted ad-interim injunction in favour of plaintiff. By order dtd. 4/1/2022, trial court granted temporary injunction.

(3.) Plaintiff filed I.A.No.364 of 2022 under Sec. 151 of CPC for grant of police aid in implementing the order of injunction on 7/3/2022.