LAWS(APH)-2022-8-95

SAGI KOTESWARA RAO Vs. JAI BHAVANI CONSTRUCTIONS

Decided On August 01, 2022
Sagi Koteswara Rao Appellant
V/S
Jai Bhavani Constructions Respondents

JUDGEMENT

(1.) The Plaintiff in O.S. No. 96 of 2021 is the Appellant in both the Civil Miscellaneous Appeals and the Defendants are the Respondents.

(2.) The C.M.A. No. 127 of 2022 is filed by the Plaintiff/Appellant challenging the Order passed by the learned VIIIth Additional District Judge, Vijayawada, dtd. 16/3/2022 in I.A. No. 560 of 2021 in O.S. No. 96 of 2021.

(3.) The C.M.A. No. 166 of 2022 is filed by the Plaintiff/Appellant challenging the Order passed by the learned VIIIth Additional District Judge, Vijayawada, dtd. 16/3/2022 in I.A. No. 559 of 2021 in O.S. No. 96 of 2021.