N. PRATEEP KUMAR Vs. M. JAGADEESH CHANDRA PRASAD

Referred Judgements :-

BHARAT COKING COAL LTD. VS. STATE OF BIHAR [REFERRED TO]
UNITED NURSES OF ALBERTA VS. ALBERTA (ATTORNEY GENERAL) [REFERRED TO]
<RC>BANK OF BARODA VS. SADRUDDIN HASAN DAYA [REFERRED TO]
HUKUM CHAND DESWAL VS. SATISH RAJ DESWAL [REFERRED TO]
B K KAR VS. HONBLE THE CHIEF JUSTICE AND HIS COMPANION JUSTICES OF THE ORISSA HIGH COURT [REFERRED TO]
ALIGARH MUNICIPAL BOARD VS. EKKA TONGA MAZDOOR UNION [REFERRED TO]
DUSHYANT SOMAL CAPT DUSHYANT SOMAL VS. SUSHMA SOMAL:SUSHMA SOMAL [REFERRED TO]
V G NIGAM VS. KEDAR NATH GUPTA [REFERRED TO]
NIAZ MOHAMMAD VS. STATE OF HARYANA [REFERRED TO]
MANISH GUPTA VS. GURUDAS ROY [REFERRED TO]
MRITYUNJOY DAS VS. SAYED HASIBUR RAHAMAN [REFERRED TO]
CHHOTU RAM VS. URVASHI GULATI [REFERRED TO]
ANIL RATAN SARKAR VS. HIRAK GHOSH [REFERRED TO]
ASHOK PAPER KAMGAR UNION VS. DHARAM GODHA [REFERRED TO]
SAHDEO ALIAS SAHDEO SINGH VS. STATE OF U P [REFERRED TO]
AHMED ALI VS. SUPDT DIST JAIL TEZPUR [REFERRED TO]
STATE OF BIHAR VS. RANI SONABATI KUMARI [REFERRED TO]
N BAKSI VS. O K GHOSH [REFERRED TO]
UNIWORTH TEXTILES LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
NATIONAL FERTILIZERS LTD VS. TUNCAY ALANKUS [REFERRED TO]
RAM KISHAN VS. TARUN BAJAJ [REFERRED TO]
SUDHIR VASUDEVA, CHAIRMAN & MD. ONGC VS. M. GEORGE RAVISHEKARAN [REFERRED TO]
ABHISHEK KUMAR SINGH VS. G. PATTANAIK [REFERRED TO]