(1.) I.A.No.1 of 2022 The petitioner, who is sole accused in Cr.No.96/2014 of Gajuwaka Police Station filed the present application under Sec. 389(1) of the Code of Criminal Procedure,1973 (Cr.P.C.), seeking bail, pending disposal of the Criminal Appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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