(1.) This Writ Petition is filed under Article 226 of the Constitution of India seeking the following relief:-
(2.) Brief facts, as averred in the writ petition, are as follows:-
(3.) The respondents have not filed counter-affidavit.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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