(1.) This Civil Revision Petition has been filed aggrieved by the order, dtd. 17/6/2022 in I.A.No.178 of 2022 in O.S.No.240 of 2013, on the file of the Principal District Judge, Nellore.
(2.) Heard Sri P.S.P. Suresh Kumar, learned Counsel for the Petitioner and Sri T.C. Krishnan, learned counsel for the 2nd respondent and perused the record.
(3.) The 1st respondent filed the suit in O.S.No.240 of 2013, on the file of the Principal District Judge, Nellore, for specific performance of agreement of sale in respect of the suit schedule property. The petitioner herein is the 2nd defendant in the said suit.